Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(1) in Universities of Agricultural Sciences Act, 2009

(1)to provide for undergraduates and postgraduate instructions in agriculture and other allied branches of learning as the University may deem fit;