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[Cites 0, Cited by 0] [Section 115WF(1)] [Section 115WF] [Entire Act]

Union of India - Subsection

Section 115WF(1)(b) in The Income Tax Act, 1961

(b)fails to comply with all the terms of a notice issued under sub-section (2) of section 115-WD or fails to comply with a direction issued under sub-section (2-A) of section 142, or