Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] NCT Delhi - Section Section 74 in The Delhi Land Revenue Act, 1954 74. Conferring powers. - In conferring powers under this Act, the Chief Commissioner may empower persons by name or classes of officials generally, by their official titles, and any vary or cancel any such order.
