Supreme Court - Daily Orders
Jairam Ramesh vs Union Of India And Ors. Ministry Of Law ... on 18 November, 2016
Bench: Chief Justice, Anil R. Dave
ITEM NO.801 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) 231/2016
JAIRAM RAMESH Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
Date : 18/11/2016 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ANIL R. DAVE
For Petitioner(s) Mr. P. Chidambaram,Sr.Adv.
(mentioned by) Mr. Kapil Sibal,Sr.Adv.
Mr. Vikramaditya Singh,Adv.
Mr. Rajesh Inamdar,Adv.
Mr. Nizam Pasha,Adv.
Mr. Mohd. Ali Khan,Adv.
Mr. Gautam Talukdar,Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
Post in the second week of February 2017 before an appropriate Bench.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2016.11.23 16:32:54 IST Reason: