Karnataka High Court
Sushma M Jain vs Government Of Karnataka on 11 February, 2010
Equivalent citations: 2011 CRI. L. J. 1561, 2011 (1) AIR KANT HCR 404, (2011) ILR (KANT) 2057, (2011) 2 KANT LJ 688, 2011 (3) KCCR SN 256 (KAR)
Bench: Manjula Chellur, V.Jagannathan
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