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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(g) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(g)"Courses" means the full time undergraduate technical courses in Engineering and Technology, Pharmacy, Architecture and Hotel Management and Catering Technology ;