Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(6) in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012 (6)The qualifying service shall be taken into account with effect from date of entry in service of an employee.
