Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 163] [Entire Act]

State of West Bengal - Subsection

Section 163(8) in West Bengal Municipal Corporation Act, 2006

(8)No officer or other employee of the Corporation shall, directly or indirectly, purchase any property on sale under this section.