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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(iii) in National Savings Recurring Deposit Scheme, 2019

(iii)the period from the date of opening the account to the date of death of the account holder or the surviving account holder, as the case may be, is not less than two years;