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Rajasthan High Court - Jaipur

Janardan Agrawal vs U O I (Ministry Of Mines Dep )Ors on 17 October, 2011

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In The High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Civil Writ Petition No.9314/2011
Janardan Agrawal Vs. Union of India & Ors.

Date Of Order :: 17.10.2011

Hon'ble Mr. Justice Ajay Rastogi

Mr. Vimal Choudhary, for petitioner.

Issue notice of writ & stay petition to the respondents as to why the petition may not be finally disposed of at the stage of admission, returnable by two weeks. Notices may be given 'dasti', if desired.

Copy of the petition may be served upon Mr. Zakir Hussain, Additional Government Counsel, who, as informed, is counsel for the respondent-department, may seek instructions and inform to this Court, receipt whereof be filed in the registry, on its filing office to list on 14.11.2011 showing name of Mr. Zakir Hussain, Additional Government Counsel, in the cause-list.

(Ajay Rastogi),J.

VS Shekhawat/-p.1 9314cw11Oct17Ntc.do