Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Gujarat - Subsection

Section 74(1)(k) in The Gujarat Maritime Board Act, 1981

(k)any other charge which may on the application of the Board or otherwise be specially sanctioned by the State Government or for which the Board may be legally liable.