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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3) in The Punjab Ex-servicemen Corporation (General) Rules, 1982

(3)For the purposes of sub-rules (1) and (2), proper books of account shall not be deemed to have been kept if these do not reflect a true and fair view of the state of affairs of the Corporation or its branch offices and do not explain its transactions and are not kept in accrual basis according to double entry system of accounting.