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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(2)(h) in The Maharashtra Public Trusts Act, 1950

(h)the form in which the trustee has to make a report regarding the change under sub-section (1), and the manner of holding inquiry under sub-section (2) of section 22;