Section 6(2)(iii) in The Legislative Councils Act, 1957

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(iii) in The Legislative Councils Act, 1957

(iii)in clause (b), for the figures" 24", the figures" 31" shall be substituted;(b) in sub- section (3), for the words" this Act", the words and figures" the Legislative Councils Act, 1957 " shall be substituted; and

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Union of India - Subsection

Section 6(2)(iii) in The Legislative Councils Act, 1957