Section 21(5)(c) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

(c)whether any such transfer was made on or after 9-12-1959 and cannot be recognised under the further proviso to subsection (1) of Section 30D.

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