Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 101 in The Manual of Departmental Orders 101. Standing Order No. 30A/SA/3130-32, dated 27-12-1969.Ref.-Your Letter No. 5089, dated 6-10-1969.I am directed to convey the instructions and proforma of register as under for compliance.Heading of Register:Name of works:
