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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The Indian Post Office Rules, 1933

(1)"Business Reply Cards", "Business Reply Envelopes" and "Business Reply Letter Cards " shall, subject to the provisions of this rule, be transmitted by post without prepayment of postage, and postage thereon shall be collected in cash from the addressee on deliver.