Section 80C(8)(xxii) in The Income Tax Act, 1961

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Union of India - Subsection

Section 80C(8)(xxii) in The Income Tax Act, 1961

(xxii)[ as subscription to such bonds issued by the National Bank for Agriculture and Rural Development, as the Central Government may, by notification in the Official Gazette, specify in this behalf;] [ Inserted by Act 22 of 2007, Section 24 (w.e.f. 1.4.2008).]

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Union of India - Subsection

Section 80C(8)(xxii) in The Income Tax Act, 1961