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State of Chattisgarh - Section

Section 10 in Chhattisgarh Private Placement Agencies (Regulation) Act, 2013

10. Application of Code of Criminal Procedure, 1973 (No. 2 of 1974).

- The provisions of the Code of Criminal Procedure, 1973 (No. 2 of 1974) relating to any search or seizure shall be, so far as may be, applicable to any search or seizure made under this Act.