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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Himachal Pradesh - Subsection

Section 83(2)(e) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(e)the procedure to be followed in exercise of supervision and control over officers and staff of the Board by the Managing Director in the matter of administration, accounts and records and disposal of all questions relating to the service of the employees;