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[Cites 0, Cited by 1] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(iv) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(iv)in relation to a specific endowment attached to two or more maths or temples, any Court which would have jurisdiction as aforesaid in relation to either or any of such maths or temples;