Section 1(2)(iii) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

(iii)the territories specified in the Second Schedule to the Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959 (Central Act 56 of 1959).

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