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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of West Bengal - Subsection

Section 214(1)(b) in The West Bengal Motor Vehicles Rules, 1989

(b)its powers under section 87 and under sub-sections (7) and (8) of section 88 of the Act to grant or to refuse to grant a Temporary, or as the case may be, a special permit;