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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(iii) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(iii)Experience.- He must have completed not less than five years of service (whether officiating or substantive, on the 1st day of January next following the last date fixed for receipt of applications.