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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(6) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(6)In computing the time limit specified under sub-section (5), the time taken by he person or institution for submitting the scheme, in furnishing any particulars called for by the Council, or by the Government shall be excluded.