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[Cites 0, Cited by 0] [Section 59A(2)] [Section 59A] [Entire Act]

State of Chattisgarh - Subsection

Section 59A(2)(b) in The Chhattisgarh Co-operative Societies Rules, 1962

(b)In all matters like age of retirement, pensions, pay and allowances, other benefits and entitlements and disciplinary matters, the officers and other employees of the Tribunal shall be governed by the State Government Rules as applicable to persons holding equivalent posts.