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State of Maharashtra - Section

Section 30 in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975

30. [Amounts to be paid into the Fund established under the Maharashtra Employment Guarantee Act, 1977. [[Section 30 was substituted by Maharashtra 5 of 2008, Section 12, (w.e.f. 22-2-2008), Prior to it substitution it read as unde.