Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A(2)] [Section 9A] [Entire Act] Securities And Exchange Board Of India - Subsection Section 9A(2)(c) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015 (c)adequate restrictions shall be placed on communication or procurement of unpublished price sensitive information as required by these regulations;