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[Cites 0, Cited by 0] [Section 974(8)] [Section 974] [Entire Act]

State of Punjab - Subsection

Section 974(8)(d) in Punjab Jail Manual, 1996

(d)In carrying out jail works the Superintendent of the Jail will act as Agent of the Public Works Department and as such it will be his duty to see that money provided for one work is not diverted to another, and that no deviation from drawing or specifications is allowed.