Karnataka High Court
Kumari Suma D/O Mahadeva vs The Managing Director K S R T C on 13 November, 2008
Author: B.Sreenivase Gowda
Bench: B.Sreenivase Gowda
xm THE HIGH coma? or KAR§ATAKA A? BA§GALOREV*. DATED THIS THE 13TH D£Y OF aovamsag 20osf' F." BEFORE ' "THE HON'BLE MR. JUs:;¢E B, saEENzvAs£,¢ewDA - MISCELLANEOUS FIRST APPEAL Nd; \ \ BETWEEN:
Kmmn*&m$ D/b Mahadeva.
Aged abcut 16 years, Since Minor Repr¢senteqH§y \ Father and Nat§ra}EGuér§iafi}" "W Sri. Mahadeva; iwF.' ' A 3/0 late AQp@'Q6§@§, Aged abdgt §6x§éa:$}. *fi Residing é:_fiq.13Q'§sd ¢§§sé, Ka11aa§a_Lay$u@}w.? 5V§gar Efinqshwara Témgie, §xifiégar,_BangélQ:euS5G 356, .,Appel1ant. (By SrL, $g§} Mahenflra, Adv.) mm:
x*§fie"Managing Eirector. :x,s,é;$;c., Gefitrai Offiae, 3han%hi fiagar, *.3anga19xe--§6O52?. {:{}§}} ..Respon§ent. , wA ¢' 9 '% _ A 4 " c 9 2?! 0 x.~:.~':;*3<!';-3:3? §'3z'_Q§r«;E_2'£-ii "Jo? "£H'1xn1Ifl?iu¢wugkn $654_QF gQb§a ,x # _to benfih.L"
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This Miacel1ane$fis Eir%t;A#§§§; ¢om1ng on for Orders this day, the Q§fi§§fl§a§eT;§§'ffiilawings % 0ggE$ _k ; Sik fiqaké tzfie is granted finaily for _ V ..ah _ _T V g compliance of offiic¢ objaction', failing which \ --
the ap§ea1 $t§fids'&i§mi3§éd without reference. \ 'C093 é£$fifl@fi%%@ ' 93! '"I'J-',::'! r;!'i*{;§:'i-;>:1:.1@g;; Q' age'? Hfilfinun U ggvf up