Rajasthan High Court - Jodhpur
G.V.K Emri vs Smt. Laxmi Kanwar on 1 March, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 4086/2022 G.v.k Emri
----Petitioner Versus Smt. Laxmi Kanwar
----Respondent For Petitioner(s) : None present For Respondent(s) : --
JUSTICE DINESH MEHTA Order 01/03/2023 Learned counsel for the petitioner(s) has chosen not to appear in the Court. Even the petitioner(s) is/are absent.
In the interest of justice, the matter is adjourned for two weeks.
(DINESH MEHTA),J 5-Mak/-
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