Allahabad High Court
Smt. Rajni Singh And 4 Others vs Iffco Tokiyo General Insurance Co. Ltd. ... on 30 March, 2022
Author: Ajai Tyagi
Bench: Kaushal Jayendra Thaker, Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 883 of 2017 Appellant :- Smt. Rajni Singh And 4 Others Respondent :- Iffco Tokiyo General Insurance Co. Ltd. And 2 Others Counsel for Appellant :- Bhanu Prakash Verma,Mayank Counsel for Respondent :- Pawan Kumar Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Ajai Tyagi,J.
List the matter on 15.04.2022.
Order Date :- 30.3.2022 PS