Jammu & Kashmir High Court - Srinagar Bench
M/S Makoff Printers Through Prp vs State Of Jk And Others on 1 December, 2023
Author: Sindhu Sharma
Bench: Sindhu Sharma
S. No. 28
Regular Cause List
IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP no. 79/2017
M/S Makoff Printers through PRP
Zahoor Ahmad Dar ...Appellant(s)/Petitioner(s)
Through: Ms. Mahapara, Advocate
Vs.
State of JK and others
...Respondent(s)
Through: None
CORAM:
HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
01.12.2023 Petitioner seeks and is granted four weeks further time to report instructions in terms of order dated 13.09.2023.
List on 01.03.2024.
(SINDHU SHARMA) JUDGE SRINAGAR 01.12.2023 "Imtiyaz"