Punjab-Haryana High Court
Ms Chicago Flex Printing vs State Of Punjab And Others on 12 March, 2025
Author: Sanjeev Prakash Sharma
Bench: Sanjeev Prakash Sh Sharma
Neutral Citation No:=2025:PHHC:035273-DB
IN THE HIGH COURT OF PUNJAB AND HA
HARYANA AT
CHANDIGARH
CWP-29416
29416-2024 (O&M)
Reserved on 04.12.2024
Date of Decision: 12th of March, 2025
M/S CHICAGO FLEX PRINTING ........Petitioner
V/S
STATE OF PUNJAB AND OTHERS .....Respondents
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SH
SHARMA
HON'BLE MR. JUSTICE SANJAY VASHISTH
Present: Mr. J.S. Bedi, Advocate,
for the petitioner.
Mr. Saurabh Kapoor, Addl. AG, Punjab with
Ms. Bhawna Gupta, Sr. DAG, Punjab.
Mr. Gurinderjit Singh, Sr. Panel Counsel with
Ms. Ashima Mor, Advocate and
Mr. Gyan Parkash Saini, Advocate
for the respondent(s) - UOI.
Mr. Sunish Bindlish, Sr. Standing Counsel and
Mr. Viney Kumar, Advocate for respondents CBIC/CGST
***
SANJEEV PRAKASH SHARMA, J.
1. Disposed of.
2. For detailed orders, see the judgment of eve even n date passed in CWP-1138-2024 2024 (O&M) titled as "M/S M/S GARG RICE MILLS AND OTHERS Vs. STATE OF PUNJAB & ORS.""
3. Pending applications, if any, filed in this case stand disposed of accordingly.
[SANJEEV SANJEEV PRAKASH SHARMA SHARMA] JUDGE [SANJAY ANJAY VASHISTH VASHISTH] JUDGE March 12, 2025 Ess Kay Whether speaking / reasoned : Yes / No Whether Reportable : Yes / No 1 of 1 ::: Downloaded on - 05-04-2025 01:05:47 :::