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Jharkhand High Court

Vipin Kumar Choubey vs State Of Jharkhand .... .... Opp. Party on 5 January, 2024

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    B.A. No.10700 of 2023
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Vipin Kumar Choubey .... .... Petitioner Versus State of Jharkhand .... .... Opp. Party CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioner : Mr. Suvendu Jaipuriar, Advocate For the State : Mr. Vishwanath Roy, Spl. P.P.

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02/Dated: 05.01.2024 Learned counsel appearing for the Opp. Party-State has sought for four weeks' time to file counter affidavit.

Let the counter affidavit be filed by giving para-wise reply to the averment made in the instant application on or before the next date of hearing.

Accordingly, list this matter on 09.02.2024.

(Sujit Narayan Prasad, J.) Rohit/-