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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(ii) in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

(ii)recruitment to the post of Regional Audit Officer shall be so arranged that 50 per cent of the posts in the cadre are. held by direct recruits and the rest by promotees, and if the number of posts on the basis of the percentage is not a whole number, the number of posts to be filled in by promotion shall be the next higher whole number: