Section 59A in The Chandernagore Municipal Corporation Act, 1990
59A. [ Expenditure on physical assets outside Chandernagore. [section 59A inserted by West Bengal Act 17 of 1995.]
- Expenditure on physical assets outside Chandernagore may, for carrying out the purposes of this Act, be made if a resolution to that effect is carried out by not less than one-half of the total number of elected members of the Corporation.]
