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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(b) in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

(b)The president shall record the names of the members so proposed in the minutes of the meeting after ascertaining, in writing, their willingness to serve in the committee for a period of one year from the date He shall read out the names of the candidates proposed to the hearing of the members present at the meeting.