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State of Uttar Pradesh - Section

Section 1126 in Rules under the United Provinces Excise Act, 1910

1126. Inspection by officers.

- The vintner shall allow all Excise Officers of and above the rank of an Excise Inspector to visit the vintnery. at all hours of day and night to inspect the premises, to check the accounts and pass-books, to measure finished and unfinished wines and to ascertain their specific gravity.