Orissa High Court
Preiest Prabhudhan (Dead) & vs Rourkela Parish Council on 19 January, 2026
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No. 613 of 2003
Preiest Prabhudhan (dead) & ..... Appellant
Others
M/s.Ramakanta Mohanty,
Senior Advocate.
-Versus-
Rourkela Parish Council, ..... Respondents
Church of North India and
others
Mr. S. Mohanty, Adv. for R 16, 17 and
20.
CORAM:
THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
ORDER
19.01.2026 Order No. 1. This matter is taken up through hybrid mode. 22 2. Two weeks' time is allowed to take steps for substitution vice deceased respondent Nos. 14, 15 and 19.
3. List this matter in the week commencing 16th February, 2026.
(Sashikanta Mishra)
A.K. Rana Judge
Signature Not Verified
Digitally Signed
Signed by: AJAYA KUMAR RANA
Designation: P.A.
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK Page 1 of 1
Date: 20-Jan-2026 12:24:10