Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 846] [Entire Act]

State of Punjab - Subsection

Section 846(7) in Punjab Jail Manual, 1996

(7)The milk of the jail cows and every article manufactured from it, shall be used in the jail and by prisoners only. The produce of the jail dairy shall firstly be devoted to the needs of the sick and the prisoners in the convalescent gang, after these have been supplied, and balance remaining shall be issued as milk or dahi to ordinary prisoners in lieu of a nutritive equivalent of dal.