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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2)(ii) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

(ii)Persons paying income tax should be given a lower priority in the class to which they belong than those who do not pay any income tax.