Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 686 in Bihar Education Code, 1961

686. Preliminary selection of candidates.

- The preliminary selection of candidates for Middle Scholarships will be made by the District Education Officer, in case of boys' schools and by the District Inspectress of Schools in the case of girls' schools. He/She should make selection after consulting the Headmaster/Principal/Headmistress concerned The District Education Officer will fix centres at which preliminary selection will be made and to which Headmaster/Principal will send their candidates for examination, provided always that no pupil will be required to attend a centre more than 6 miles distant from his school. The number of candidates selected must not exceed four times of the number of scholarships allotted to each district and not more than two candidates may be selected from one school.(G. O. no. 2935-E., dated the 5th May, 1949.)