Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 256] [Entire Act] State of Odisha - Subsection Section 256(2) in Orissa Municipal Act, 1950 (2)The Executive Officer shall cause such drain, the road or premises to be sufficiently lighted or guarded during the night while under construction or repair.