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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Goa - Subsection

Section 105(1)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(a)all moneys received by the Planning and Development Authority from the Government by way of grants, loans, advances or otherwise for the purpose of this Act;