Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 163] [Entire Act] State of Uttarakhand - Subsection Section 163(7) in Uttarakhand Panchayati Raj Act, 2016 (7)the returns, statements and reports to be submitted by the Zila Panchayat or a Kshettra Panchayat; and