Supreme Court - Daily Orders
Sumit Kumar Sood vs M/S Emaar Mgf Land Limited (Now Known As ... on 9 October, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
1
Civil Appeal No.9113/2022 & CONCTD MATTERS
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.5035/2023
EMAAR INDIA LIMITED ...APPELLANT
VERSUS
BINA SRIVASTAVA & ANR ...RESPONDENT
O R D E R
Learned counsel for parties state that they have resolved the disputes outside the Court and thus, learned counsel for the appellant has instructions to withdraw the appeal.
Permission granted.
The appeal is dismissed as withdrawn.
…………………………………………..J. [SANJAY KISHAN KAUL] …………………………………………..J. [SUDHANSHU DHULIA] NEW DELHI;
OCTOBER 09, 2023.
Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2023.10.11 15:41:09 IST Reason: 2 Civil Appeal No.9113/2022 & CONCTD MATTERS ITEM NO.32 COURT NO.2 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 9113/2022 SUMIT KUMAR SOOD & ANR. Appellant(s) VERSUS M/S EMAAR MGF LAND LIMITED (NOW KNOWN AS M/S EMAAR INDIA LIMITED) Respondent(s) ([Only connected Civil Appeal Nos. 5035, 5034, 5036, 5037 and 5398 of 2023 are listed under this item] IA No. 196566/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) WITH C.A. No. 5035/2023 (XVII-A) IA No. 144487/2023 - STAY APPLICATION C.A. No. 5034/2023 (XVII-A) IA No. 144730/2023 - STAY APPLICATION C.A. No. 5036/2023 (XVII-A) IA No. 132498/2023 - STAY APPLICATION C.A. No. 5037/2023 (XVII-A) C.A. No. 5398/2023 (XVII-A) IA No. 163647/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 152897/2023 - STAY APPLICATION Civil Appeal No.2986/2023 Date : 09-10-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE SUDHANSHU DHULIA For Appellant(s) Mr. Aditya Parolia, Adv.
Mr. Piyush Singh, Adv.
Mr. Akshay Srivastava, Adv. Ms. Kashish Sareen, Adv. Mr. Rajesh Kumar, Adv.
Mr. Gaurav Goel, AOR Mr. Sanchar Anand, Adv.3
Civil Appeal No.9113/2022 & CONCTD MATTERS Mr. Anant Kumar Vatsya, Adv. Mr. Aman Kumar Thakur, Adv. Mr. Arjun Rana, Adv.
Ms. Sumbul Ausaf, Adv.
Mr. Devendra Singh, AOR Mr. Karan Thakur, Adv.
Mr. Sunil Mund, Adv.
Mr. Niranjan Sahu, AOR Mrs. Parbhati Nayak, Adv. Mr. Manoj Kumar, Adv.
Mr. Umakant Mishra, Adv. Mr. Vendant Mund, Adv.
Mr. Umakant Misra, Adv. Mr. Debabrata Dash, Adv. Ms. Apoorva Sharma, Adv.
For Respondent(s) Mr. Pawan Kumar Rai, Adv.
Mr. Deepak Goel, AOR Mr. Ritesh Khara, Adv.
Mr. Shreshth Nanda, Adv. Ms. Alka Goyal, Adv.
Ms. Anjali Dubey, Adv.
Mr. Vinod Kumar, Adv.
Mr. Shashank Sharma, Adv. Mr. Lokesh Baimad, Adv. Dr. Ramkishor Choudhary, Adv. Mr. Qazi Abdul Karim Ansari, Adv. Mr. Vaibhav Agarwal, Adv. Mr. Chand Qureshi, AOR Mr. Aditya Parolia, Adv. Mr. Piyush Singh, Adv.
Mr. Akshay Srivastava, Adv. Ms. Kashish Sareen, Adv. Mr. Rajesh Kumar, Adv.
Mr. Gaurav Goel, AOR UPON hearing the counsel the Court made the following O R D E R 32 Civil Appeal No.9113/2022 Civil Appeal No.2986/2023 Civil Appeal No.2986/2023 is taken on Board.
Learned counsel for the respondent(s) accepts notice.4
Civil Appeal No.9113/2022 & CONCTD MATTERS Let these matters be referred to Mr. J.M. Sharma, learned senior counsel who has been dealing with all the mediation matters of the company.
The parties to appear before the learned Mediator initially on 17.10.2023 at 2 p.m. List after the mediation report is received.
32.1 C.A. No. 5035/2023 Learned counsel for parties state that they have resolved the disputes outside the Court and thus, learned counsel for the appellant has instructions to withdraw the appeal.
Permission granted.
The appeal is dismissed as withdrawn. 32.2 C.A. No. 5034/2023 The report of learned Mediator is awaited. List after the mediation report is received. 32.3 C.A. No. 5036/2023 The mediation process is still on and the possession has been taken over.
List after the mediation report is received. 32.4 C.A. No. 5037/2023 Let this matter be referred to Mr. J.M. Sharma, learned senior counsel who has been dealing with all the mediation matters of the company. 5 Civil Appeal No.9113/2022 & CONCTD MATTERS The parties to appear before the learned Mediator initially on 17.10.2023 at 2 p.m. List after the mediation report is received. 32.5 C.A. No. 5398/2023 Learned counsel for respondent has entered appearance.
Let this matter be referred to Mr. J.M. Sharma, learned senior counsel who has been dealing with all the mediation matters of the company.
The parties to appear before the learned Mediator initially on 17.10.2023 at 2 p.m. List after the mediation report is received. (ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR CUM PS COURT MASTER (NSH) [Signed order in CA No.5035/2023 is placed on the file]