Section 9(2)(b) in Gujarat Khar Lands Act, 1963

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

(b)prepare a list of-

(i)all embankments,

(ii)the lands benefited or to be protected by each such embankment, and

(iii)the names of landlords and tenants of such lauds;

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