Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(6) in Maharashtra Division Level Police Complaint Authority (Administration and Procedure) Regulations, 2018 (6)The Member-Secretary or designated officer shall notify the date of pronouncement of final decision at least three working days in advance.
