Delhi High Court - Orders
Upm Kymmene Corporation vs The State Trading Corporation Of India ... on 15 July, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 82/2012 & EX.APPL.(OS) 593/2025
UPM KYMMENE CORPORATION
.....Decree Holder
Through: Mr. Ramesh Singh, Sr. Adv with
Adv. Ms. Bharti Badesra, Adv. Ms. Shivleen
Pasricha and Adv. Ms. Hage Nanya, Adv.
versus
THE STATE TRADING CORPORATION OF INDIA LTD
.....Judgement Debtor
Through: Mr Danish Zubair Khan, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 15.07.2025
1. Mr. Singh, learned senior counsel for the decree-holder has handed over a calculation made on the basis of LIBOR rates.
2. Mr. Khan, learned counsel for the judgment-debtor seeks some time to go through the same to confirm and also make further submissions.
3. At request of the learned counsel for the judgment-debtor, re-notify on 22.07.2025.
JASMEET SINGH, J JULY 15, 2025 / (MS) This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 21:35:05