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Delhi High Court - Orders

Upm Kymmene Corporation vs The State Trading Corporation Of India ... on 15 July, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~66
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    EX.P. 82/2012 & EX.APPL.(OS) 593/2025
                               UPM KYMMENE CORPORATION
                                                                                 .....Decree Holder
                                                Through: Mr. Ramesh Singh, Sr. Adv with
                                                Adv. Ms. Bharti Badesra, Adv. Ms. Shivleen
                                                Pasricha and Adv. Ms. Hage Nanya, Adv.
                                                versus
                               THE STATE TRADING CORPORATION OF INDIA LTD
                                                                           .....Judgement Debtor
                                                Through: Mr Danish Zubair Khan, Adv.
                               CORAM:
                               HON'BLE MR. JUSTICE JASMEET SINGH
                                                ORDER

% 15.07.2025

1. Mr. Singh, learned senior counsel for the decree-holder has handed over a calculation made on the basis of LIBOR rates.

2. Mr. Khan, learned counsel for the judgment-debtor seeks some time to go through the same to confirm and also make further submissions.

3. At request of the learned counsel for the judgment-debtor, re-notify on 22.07.2025.

JASMEET SINGH, J JULY 15, 2025 / (MS) This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 21:35:05